Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 165 in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965 165. A leave account shall be maintained in respect of all servants of the Board in the form prescribed for the services of Madhya Pradesh Government.Earned Leave
