Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 7 in The Maharashtra State Legal Aid and Advice Board Rules, 1981

7. Secretary's report.

- The Secretary or the Joint Secretary shall report to the Committee at the commencement of the proceedings of the meeting in respect of the action taken in pursuant to the decisions arrived at or directions given in the previous meetings of the Committee.