Supreme Court - Daily Orders
Archna vs Deputy Director Consolidation, Amroha ... on 22 September, 2017
ITEM NO.89 REGISTRAR COURT. 1 SECTION III-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL
Civil Appeal No(s). 2613/2017
ARCHNA Appellant(s)
VERSUS
DEPUTY DIRECTOR CONSOLIDATION, AMROHA AND OTHERS Respondent(s)
Date : 22-09-2017 This appeal was called on for hearing today.
For Appellant(s)
Petitioner-in-person
For Respondent(s)
Dr. Rajeev Sharma, AOR
UPON hearing the counsel the Court made the following
O R D E R
Respondent Nos.1 to 8 have been served.
Statement of case has not been filed by any of the parties. Stipulated time has already expired.
Registry to process the matter for listing before the Hon'ble Court, as per rules.
RAJESH KUMAR GOEL Registrar Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2017.09.23 14:07:15 IST Reason: