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[Cites 0, Cited by 0] [Section 49W] [Entire Act]

Union of India - Subsection

Section 49W(3) in Conduct of Elections Rules, 1961

(3)The returning officer shall provide the presiding officer of the polling station at which such adjourned poll is held, with the sealed packet containing the marked copy of the electoral roll, register of voters in Form 17-A and a new voting machine.