Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 164] [Entire Act] NCT Delhi - Subsection Section 164(c) in The Delhi School Education Rules, 1973 (c)a second foe for the same month shall not be charged from a student on transfer from one Government or aided school to another Government or aided school:
