Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 73F in The M.P. Factories Rules, 1962 73F. Stacking and storing of materials, etc. - No material or equipment shall be stacked or stored in such a manner as to cause risk of bodily injury.
