Allahabad High Court
Sushil Kumar Misra vs Secretary Madhyamik Shiksha Parishad ... on 28 January, 2010
Author: Dilip Gupta
Bench: Dilip Gupta
Court No. - 39 Case :- WRIT - C No. - 13869 of 2001 Petitioner :- Sushil Kumar Misra Respondent :- Secretary Madhyamik Shiksha Parishad U.P.Alld. & Others Petitioner Counsel :- A.K.Yadav Respondent Counsel :- C.S.C Hon'ble Dilip Gupta,J.
List has been revised. No one appears to press the petition.
This petition has been filed in the year 2001 regarding examination concerned. The petition has been rendered infructuous by lapse of time. It is, accordingly, dismissed.
Order Date :- 28.1.2010 GS