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Delhi High Court - Orders

Shiv Prakas vs Mool Chand & Ors on 3 December, 2021

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                                                          Digitally Signed By:DEVANSHU
                                                          JOSHI
                                                          Signing Date:06.12.2021 18:19:45


$~8
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+                         RSA 173/2017
       SHIV PRAKAS                               ..... Appellant
                   Through: Mr. Suryavanshi, Proxy counsel.
                   versus

       MOOL CHAND & ORS                           ..... Respondents
                      Through: Mr. R.K. Shukla, Advocate.
       CORAM:
       JUSTICE PRATHIBA M. SINGH
                ORDER

% 03.12.2021

1. This hearing has been done in physical Court. Hybrid mode is permitted in cases where permission is being sought from the Court.

2. This matter has been taken up twice. Even after granting a passover, Mr. Suryavanshi, proxy counsel appearing for the Appellant, submits that the main counsel, Mr. L.K. Singh, is not available.

3. A perusal of the last six orders shows that the matter has been repeatedly adjourned. Last and final opportunity is granted to the Appellant to make his submissions in respect of the substantial questions of law, if any, that arise in this matter.

4. List on 15th February, 2022.

PRATHIBA M. SINGH, J.

DECEMBER 3, 2021 Rahul/AD