Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Himachal Pradesh - Section

Section 1 in The Himachal Pradesh Land Revenue (Surcharge) Rules, 1974

1. Short title, extent and commencement.

(1)These rules may be called the Himachal Pradesh Land Revenue 'Surcharge) Rules, 1974.
(2)They shall extend to the whole of Himachal Pradesh.
(3)They shall come into force at once.