Section 139(2)(g) in The Motor Vehicles Act, 1988

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Union of India - Subsection

Section 139(2)(g) in The Motor Vehicles Act, 1988

(g)the exemption of such motor vehicles and their drivers and conductors from all or any of the provisions of this Act [other than those referred to in sub-section (4) or the rules made thereunder;

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Union of India - Subsection

Section 139(2)(g) in The Motor Vehicles Act, 1988