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[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

State of Haryana - Subsection

Section 46(2)(h) in The East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948

(h)the manner in which the area of assessment (including water-rate, if any) of each reconstituted holding and tenancy shall be determined;