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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(3) in The M.P. Country Spirit Rules, 1995

(3)[ This licence confers exclusive right to manufacture Country Spirit by essencing, colouring, flavouring, reducing, blending etc. at the "manufacturing warehouses" and to supply it in sealed bottles, to retail licensees through warehouses.] [Substituted by Notification No. (26) B-1-24-2000-CTD-V, dated 30-3-2000 w.e.f. 1-4-2000.]