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State of Uttar Pradesh - Section

Section 8 in The U.P. Electricity Regulatory Commission (Recruitment, Control and Service Conditions of Staff) Regulations, 2004

8. Eligibility criterion.

- The prescribed eligibility criteria for recruitment to different posts are indicated in Appendix I. The Commission in consultation with the Stale Government, may from time to time amend the prescribed eligibility criterion for recruitment to different posts to best meet its requirements. The minimum educational qualification and nature of experience will be determined with regard to the functional requirements for a post.