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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(1)(f) in The Rajasthan Municipal (Subordinate and Ministerial Service) Rules, 1963

(f)"Direct recruitment" means the recruitment as prescribed under Part IV of these rules;
(ff)[ "Deputy Director (Regional)" means the Deputy Direction (Regional, Local Bodies.] [Inserted by Dated 20-4-1998, Published in Rajasthan Rajpatra (Extraordinary), Part 4-C, dated 15-5-1998, Page 31]