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[Cites 0, Cited by 0] [Section 61(2)] [Section 61] [Entire Act]

State of Maharashtra - Subsection

Section 61(2)(b) in Maharashtra Horticulture Development Corporation Act, 1984

(b)if the document so addressed or a copy thereof so addressed is given or tendered to some person on the land or building or, where there is no person on the land or building to whom it can be delivered, is affixed to some conspicuous part of the land or building.