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[Cites 0, Cited by 0] [Section 36(3)] [Section 36] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 36(3)(ii) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(ii)To provide on rent storage facilities for stocking of Horticulture produce to Horticultural producers.