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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Rajasthan - Subsection

Section 30(2)(ii) in The Rajasthan Urban Improvement Trust (Disposal of Urban Land) Rules, 1974

(ii)in case of commercial plot other than cinemas and hotels, a sum equivalent to 50% of the cost of the plot calculated on the basis of reserve price fixed for that scheme; and