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[Cites 0, Cited by 0] [Section 91] [Entire Act]

State of Punjab - Subsection

Section 91(a) in The Punjab Town Improvement Act, 1922

(a)obstructs, or molests any person with whom the trust has entered into a contract in the performance or execution by such person of his duty or of anything which he is empowered or required to do under this Act, or