Section 23rd in The Child and Adolescent Labour (Prohibition And Regulation) Act, 1986
23rd. December, 1986
PREAMBLEAn Act to prohibit the engagement of children in all occupations and to prohibit the engagement of adolescents in hazardous occupations and processes and the matters connected therewith or incidental thereto.Be it enacted by Parliament in the Thirty-seventh Year of the Republic of India as follows:—
