Patna High Court - Orders
Punya Kal Singh vs Narendra Kumar Singh & Ors on 13 November, 2009
Author: Ravi Ranjan
Bench: Ravi Ranjan
IN THE HIGH COURT OF JUDICATURE AT PATNA
C.R. No.686 of 2007
PUNYA KAL SINGH
Versus
NARENDRA KUMAR SINGH & ORS
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2. 13.11.2009. As prayed for on behalf of the petitioner, post this matter under the same heading after three weeks.
(Dr. Ravi Ranjan, J) P.S.