Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Section 67B] [Entire Act] Union of India - Subsection Section 67B(e) in The Information Technology Act, 2000 (e)records in any electronic form own abuse or that of others pertaining to sexually explicit act with children,
