Section 3(3)(iii) in The Manipur (Sales of Motor Spirit and Lubricants) Taxation Act, 1962

[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

(iii)in the course of the inter-State trade or commerce as laid down in section 3 of the Central Sales Tax Act, 1956 (74 of 1956).

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