Jharkhand High Court
(Shiv Kumar Gupta & Anr. vs . The State Of Jharkhand & Ors.) on 10 August, 2022
Author: S.N. Pathak
Bench: S.N.Pathak
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P.S. No. 1199 of 2022
(Shiv Kumar Gupta & Anr. Vs. the State of Jharkhand & Ors.)
----------
CORAM: THE HON'BLE MR. JUSTICE DR. S.N.PATHAK For the Petitioners :Mr. Sanjay Kr. Pandey, Advocate For the Resp. :Mr. Kishore Kr. Singh, SC-V Mr. Krishna Prajapati, AC to SC-V
----------
04/ 10.08.2022 On the request of learned counsel for the petitioners, list this case after two weeks.
(Dr. S.N. Pathak, J.) kunal/-