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[Cites 0, Cited by 0] [Section 11A] [Entire Act]

State of Maharashtra - Subsection

Section 11A(4) in Poona University Act, 1974

(4)The Pro-Vice-Chancellor shall be the ex-officio member of the Senate, the Executive Council, the Academic Council, the Boards of University Teaching and Research, the Board of Extra-mural Studies, the Students' Council and the Committee for Academic Planning and Evaluation.