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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Rajasthan - Subsection

Section 26(1) in The Rajasthan Subordinate Co-Operative Service (Class I) Rules, 1955

(1)For purposes of recruitment by promotion to the Service, a selection strictly on Seniority-cum- merit shall be made from among all the members of the Rajasthan Subordinate Co-operative Service (Class II) eligible for such promotion under the provision of these Rules on the first day of the month of April of year of selection.