Section 38D(1)(d) in The Securities and Exchange Board of India (Issue and Listing of Securitised Debt Instruments and Security Receipts) Regulations, 2008

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Securities And Exchange Board Of India - Subsection

Section 38D(1)(d) in The Securities and Exchange Board of India (Issue and Listing of Securitised Debt Instruments and Security Receipts) Regulations, 2008

(d)the security receipts proposed to be listed are in dematerialized form;