Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 70 in Indian Lunacy Act, 1912 70. Control over proceedings of Collector. - All proceedings of the Collector in regard to the person or estate of a lunatic under this Chapter shall be subject to the control of the [State] [Inserted by Act 32 of 1923.] Government or of such authority as it may appoint in this behalf.
