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State of Rajasthan - Section

Section 27 in Rajasthan Information Commission (Management) Regulations, 2007

27. Amendment or withdrawal of complaint.

- The Commission may in its discretion allow a prayer for any amendment or withdrawal of a complaint during the course of its hearing if such a prayer is made by the complainant on an application made in writing. However, no such prayer may be entertained by the Commission after the matter has been finally heard or a decision or order has been pronounced by the Commission.