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State of Maharashtra - Section

Section 14 in The Maharashtra Specified Co-operative Societies Elections to Committees Rules, 1971

14. General duty of Presiding Officer and Polling Officer.

(1)It shall be the general duty of the presiding officer at a polling station to keep order thereat and to see that the poll is fairly taken.
(2)It shall be the duty of the polling officers at a polling station to assist the presiding officer for such station in the performance of his functions.