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[Cites 0, Cited by 0] [Section 95(19)] [Section 95] [Entire Act]

State of West Bengal - Subsection

Section 95(19)(a) in West Bengal Municipal (Building) Rules, 2007

(a)masonry constructed with good, hard, sound and well-burnt bricks, fire bricks, stone or other hard and incombustible materials properly bonded and set in lime-surki, or lime-sand, or neat cement, or cement-sand mortar;