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State of Chattisgarh - Section

Section 24 in Chhattisgarh Legal Metrology (Enforcement) Rules, 2011

24. Certificate of verification to be exhibited.

- The person to whom a certificate of verification is issued shall exhibit the same in a conspicuous place in the premises where the weights, measures or weighing or measurements to which the certificate relates are used :Provided that in the case of itinerant vendor, the certificate shall be kept with the person :Provided further that in the case of vehicle tank, the certificate of verification shall be kept with the vehicle.