Bombay High Court
Anita Nilesh Shedge And Ors vs Vasai Virar City Municipal Corporation ... on 16 December, 2022
Author: S.V. Gangapurwala
Bench: S.V. Gangapurwala
19-wp-4079-2021-group.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO.4079 OF 2021
Bhakti D.Chaudhary
& Others .. Petitioners.
v/s.
Vasai Virar Municipal Corpn.
& Another .. Respondents.
WITH
WRIT PETITION NO.4677 OF 2022
Vishwanath W. Haldankar
& Others .. Petitioners.
v/s.
Vasai Virar City Municipal
Corpn. & Another .. Respondents.
WITH
WRIT PETITION NO.4080 OF 2021
Anupama G. Rane
& Others .. Petitioners.
v/s.
Vasai Virar City Municipal
Corpn. & Another .. Respondents.
WITH
WRIT PETITION NO.4083 OF 2021
Anita N. Shedge
& Others .. Petitioners.
v/s.
Vasai Virar City Municipal
Corpn. & Another .. Respondents.
WITH
WRIT PETITION NO.4085 OF 2021
Atif H. Faukat
& Others .. Petitioners.
v/s.
Vasai Virar City Municipal
Corpn. & Another .. Respondents.
S.R.JOSHI 1 of 4
::: Uploaded on - 17/12/2022 ::: Downloaded on - 17/12/2022 16:00:51 :::
19-wp-4079-2021-group.doc
WITH
WRIT PETITION NO.4087 OF 2021
Kavita A.Naidu
& Others .. Petitioners.
v/s.
Vasai Virar City Municipal
Corpn. & Another .. Respondents.
WITH
WRIT PETITION NO.4088 OF 2021
Dinesh T. Bhoir
& Others .. Petitioners.
v/s.
Vasai Virar Municipal Corpn. .. Respondent.
WITH
WRIT PETITION NO.4090 OF 2021
Priyanka C. Sankhe
& Others .. Petitioners.
v/s.
Vasai Virar City Municipal
Corpn. & Another .. Respondents.
WITH
WRIT PETITION NO.4091 OF 2021
Ramesh C. Prajapati
& Others .. Petitioners.
v/s.
Vasai Virar City Municipal
Corpn. & Another .. Respondents.
WITH
WRIT PETITION NO.4092 OF 2021
Jitendra B. Patil
& Others .. Petitioners.
v/s.
Vasai Virar City Municipal
Corpn. & Another .. Respondents.
S.R.JOSHI 2 of 4
::: Uploaded on - 17/12/2022 ::: Downloaded on - 17/12/2022 16:00:51 :::
19-wp-4079-2021-group.doc
WITH
WRIT PETITION NO.4094 OF 2021
Mojes Ashok Kale
& Others .. Petitioners.
v/s.
Vasai Virar City Municipal
Corpn. & Another .. Respondents.
WITH
WRIT PETITION NO.9670 OF 2022
Sarala J. Hinwar
& Others .. Petitioners.
v/s.
Vasai Virar City Municipal
Corpn. & Another .. Respondents.
WITH
WRIT PETITION NO.9669 OF 2022
Vaibhav A. Sawant
& Others .. Petitioners.
v/s.
Vasai Virar City Municipal
Corpn. & Another .. Respondents.
WITH
WRIT PETITION NO.6032 OF 2021
Dr. Sachin D. Mane
& Others .. Petitioners.
v/s.
Vasai Virar City Municipal
Corpn. & Another .. Respondents.
WITH
WRIT PETITION NO.4676 OF 2022
Vijay J. Darade
& Others .. Petitioners.
v/s.
Vasai Virar City Municipal
Corpn. & Another .. Respondents.
S.R.JOSHI 3 of 4
::: Uploaded on - 17/12/2022 ::: Downloaded on - 17/12/2022 16:00:51 :::
19-wp-4079-2021-group.doc
Mr. Abhijeet A.Desai with Mr. Karan Gajra with Mr. Dilip Jadeja i/b. Desai
Legal, for the Petitioners in WP Nos.4079 of 2021, 4677 of 2022, 4080 of
2021, 4083 of 2021, 4085 of 2021, 4087 of 2021, 4088 of 2021, 4090 of
2021, 4091 of 2021, 4092 of 2021, 4094 of 2021, 9670 of 2022, 9669 of
2021 and 4676 of 2022.
Mr. Rajeshwar G. Panchal wit S. S. Gundajwar, for the Petitioners in WP
No.6032 of 2021.
Mr. M. M. Pable, AGP for the Respondent-State in all the Petitions.
CORAM: S.V. GANGAPURWALA, ACJ &
S.G.CHAPALGAONKAR,J.
DATED : 16th DECEMBER, 2022. P.C:-
The learned Counsel for the respective parties seeks time.
2 Stand over to 16th January, 2023. 3 The statement made earlier shall continue till the next date.
(S.G.CHAPALGAONKAR,J.) (ACTING CHIEF JUSTICE)
S.R.JOSHI 4 of 4
::: Uploaded on - 17/12/2022 ::: Downloaded on - 17/12/2022 16:00:51 :::