Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 57(2)] [Section 57] [Entire Act]

State of Kerala - Subsection

Section 57(2)(a) in The Kerala General Sales Tax Act, 1963

(a)all matters expressly required or allowed by this Act to be prescribed: