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Punjab-Haryana High Court

State Of Haryana vs M/S Dae Real Estates Pvt. Ltd. And ... on 18 July, 2013

Author: Rajesh Bindal

Bench: Rajesh Bindal

           IN THE PUNJAB AND HARYANA HIGH COURT
                         AT CHANDIGARH

                                             RFA No.1498 of 2013(O&M)
                                             Date of Decision: 18.07.2013


State of Haryana
                                                            ....Appellant

                               Versus

M/s Dae Real Estates Pvt. Ltd. and another
                                                            .... Respondents


CORAM: Hon'ble Mr. Justice Rajesh Bindal


Present: Mr. D.D. Gupta, Additional Advocate General Haryana.


RAJESH BINDAL,J.

For orders, see detailed reasons recorded in a separate order passed today in RFA No.1493 of 2013, titled as State of Haryana and another versus Jaggan and others.

(RAJESH BINDAL) JUDGE 18.07.2013 Pooja S.