Punjab-Haryana High Court
State Of Haryana vs M/S Dae Real Estates Pvt. Ltd. And ... on 18 July, 2013
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE PUNJAB AND HARYANA HIGH COURT
AT CHANDIGARH
RFA No.1498 of 2013(O&M)
Date of Decision: 18.07.2013
State of Haryana
....Appellant
Versus
M/s Dae Real Estates Pvt. Ltd. and another
.... Respondents
CORAM: Hon'ble Mr. Justice Rajesh Bindal
Present: Mr. D.D. Gupta, Additional Advocate General Haryana.
RAJESH BINDAL,J.
For orders, see detailed reasons recorded in a separate order passed today in RFA No.1493 of 2013, titled as State of Haryana and another versus Jaggan and others.
(RAJESH BINDAL) JUDGE 18.07.2013 Pooja S.