Patna High Court - Orders
Angesh Kumar vs Dy. Commissioner Of Income Tax, on 17 September, 2018
Bench: Chief Justice, Ashutosh Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Appeal No.816 of 2016
======================================================
Angesh Kumar
... ... Appellant/s
Versus
Dy. Commissioner Of Income Tax,
... ... Respondent/s
======================================================
Appearance :
For the Appellant/s : Mr. D.V.Pathy, Advocate
For the Respondent/s : Mrs. Archana Sinha @ Archana Shahi, Advocate
======================================================
CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE ASHUTOSH KUMAR
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
5 17-09-2018Three weeks' time is granted to remove the defect(s) pointed out by the Registry, failing which, the Appeal shall stand dismissed for non-prosecution automatically without referring the matter to the Court.
(Mukesh R. Shah, CJ) (Ashutosh Kumar, J) Sunil/-
U