Supreme Court - Daily Orders
Dharmendra Kumar Katiyar vs Union Of India on 24 November, 2015
Bench: Dipak Misra, Prafulla C. Pant
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (CIVIL) NO(S).3373 OF 2015
IN
SPECIAL LEAVE PETITION (CIVIL) NO(S).23418 OF 2015
DHARMENDRA KUMAR KATIYAR Petitioner(s)
VERSUS
UNION OF INDIA AND ORS Respondent(s)
O R D E R
We have carefully gone through the review petition and the connected papers, but we see no reason to interfere with the order impugned.
The review petition is, accordingly, dismissed.
...................J. (DIPAK MISRA) ....................J. Signature Not Verified (PRAFULLA C. PANT) Digitally signed by Gulshan Kumar Arora Date: 2015.11.28 NEW DELHI, 13:08:14 IST Reason: NOVEMBER 24, 2015 CHAMBER MATTER SECTION XI S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS R.P.(C) No. 3373/2015 In SLP(C) No. 23418/2015.
DHARMENDRA KUMAR KATIYAR Petitioner(s) VERSUS UNION OF INDIA AND ORS Respondent(s) Date : 24/11/2015 This petition was circulated today.
CORAM : HON'BLE MR. JUSTICE DIPAK MISRA HON'BLE MR. JUSTICE PRAFULLA C. PANT By Circulation UPON perusing papers the Court made the following O R D E R The review petition is dismissed in terms of the signed order.
(GULSHAN KUMAR ARORA) (H.S. PARASHER) COURT MASTER COURT MASTER (Signed order is placed on the file)