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[Cites 0, Cited by 1] [Section 61] [Entire Act]

State of Maharashtra - Subsection

Section 61(4) in The Maharashtra University of Health Sciences Act, 1998

(4)The management of any affiliated college, shall before proceeding to fill in vacancies of teachers and other employees in accordance with the prescribed procedure shall ascertain from the University whether there is any suitable person available on the list of surplus persons maintained by the University for absorption in other colleges and in the event of such person being available, the management shall appoint that person.