Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42(1)] [Section 42] [Entire Act] State of Punjab - Subsection Section 42(1)(a) in Punjab Goods and Services Tax Rules, 2017 (a)the total input tax involved on inputs and input services in a tax period, be denoted as 'T';