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State of Uttar Pradesh - Section

Section 895 in Rules under the United Provinces Excise Act, 1910

895. Time prescribed for grain to remove in mashtuns after the worts are drawn off.

- All grain in a mashtun must be kept untouched for one hour after the time entered in the book as the time for the worts to be drawn off, unless the officer-in-charge has attended and taken account of each grain.