Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 80] [Entire Act] State of Rajasthan - Subsection Section 80(d) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011 (d)make necessary funds available to the District Child Protection Units for providing or setting up required facilities to implementation the Act;
