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State of Uttarakhand - Section

Section 27 in Ras Bihari Bose Subharti University Act, 2016

27. Board of Faculty and other authorities of the University.

- The constitution, powers and functions of the Boards of faculties the Admission Committee, the Examination Committee and of such other authorities of University which may be declared by the statues to be the authorities of the University, shall be such as may be prescribed.