Bombay High Court
M/S. Silverline Technoloties Limited vs Special Director Of Enforcement on 1 March, 2019
FARAD CONTINUATION SHEET NO.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY CIVIL APPELLATE JURISDICTION R.P.F.M. STAMP NO.34272 OF 2018 IN F.E.M.A. STAMP NO.30829 OF 2018 Office Notes, Memoranda of Coram, Court's or Judge's orders appearance, Court's orders or directions and Registrar's orders Advocate Ranjan Pillai H/F Lex India Juris Present for Appellant.
CORAM : V.R. KACHARE REGISTRAR (JUDL - II) Date : 1st March, 2019 3 weeks time is granted as a last chance to remove office objection.
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Registrar (Judl.-II) avd - R(J-II) - 01.03.19 ::: Uploaded on - 04/03/2019 ::: Downloaded on - 12/03/2019 22:42:25 :::