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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(4) in Bihar Civil Servant (Treatment of Tuberculosis) Rules, 1954

(4)General Ward (free). All Civil Servant drawing less than Rs. 100/- a month-All ordinary hospital service and diet will be provided free of charge:Provided that if the Civil Servants admitted to free bed, he will get free treatment without any charge.