Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act] State of Maharashtra - Subsection Section 4(1)(k) in The Maharashtra Raw Cotton (Procurement, Processing and Marketing) Act, 1971 (k)the Director of Marketing, ex-officio, and until such Director is appointed the joint Registrar of Co-operative Societies (Marketing), ex-officio;