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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Odisha - Subsection

Section 28(c) in The Bihar and Orissa Excise Act, 1915

(c)on an excisable article transported,
(i)by payment in the district from which the article is sent, or
(ii)by payment upon issue for sale from a warehouse established, authorised or continued under this Act;