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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(4) in The Citizenship (Registration of Citizens and Issue of National Identity Cards) Rules, 2003

(4)For the purposes of implementing and carrying out the provisions of these rules, the District Registrar, the Sub‑district or Taluk Registrar and the Local Registrar of Citizen Registration shall be under the supervision and control of the Registrar General of Citizen Registration.