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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 28(1) in Sher-I-Kashmir Universities of Agricultural Sciences and Technology Act, 1982

(1)Director of Resident Instruction. - There shall be a Director of Resident Instruction who shall be responsible for direction and co-ordination of inter-faculty and inter-camps resident instructional programmes and for maintenance of standard of teaching at all levels of undergraduate an post-graduate studies.He will be concerned with the policy mater' and system regarding resident instruction in the University. He shall also act as Dean. Faculty of Postgraduate Studies.