Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Odisha - Subsection

Section 25(ii) in Orissa State Bar Council Rules, 1989

(ii)If more than one candidate have a surplus, the surplus shall be dealt with first and the others in order of magnitude.