Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31(5)] [Section 31] [Entire Act] Union of India - Subsection Section 31(5)(b) in The Competition Act, 2002 (b)the parties to the combination, fail to carry out the modification within such period as may be specified by the Commission under sub-section (4); or