Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 27 in The Navy (Disposal Of Private Property) Regulations, 1961 27. Payment of surplus by the Administrator-General to the prescribed person under Section 175. - The surplus in the hands of an Administrator-General shall be made over to the prescribed person in the manner provided for in regulation 26.
